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NGT Directs Three States to Deposit Rs. 25 Lakhs Each for the Continued Damage to the River - (03 Jun 2019)

ENVIRONMENT

NGT has pulled up States of Bihar, Jharkhand and West Bengal over inaction on their part to respond to the Green Tribunal for unabated damage to river Ganga in a significant move given the way there has been lackadaisical approach on part of the authorities in the past to implement NGT's orders.

Tags : NATIONAL GREEN TRIBUNAL   DAMAGE  

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