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Kargil War Veteran Who was Declared Foreigner by a Tribunal in Assam Loses Police Job - (02 Jun 2019)

Mohammed Sanaullah was detained earlier this week and sent to a detention camp in Goalpara district. His family had already filed a petition in the Gauhati High Court challenging the order passed by the Foreigners' Tribunal declaring him as a foreign national.

Tags : COURT   HIGH COURT  

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