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NGT Raps Bihar, Jharkhand, West Bengal Govts for Inaction on Ganga, Slaps Rs 25 lakh Fine - (01 Jun 2019)

Even a drop of pollution in Ganga is a matter of concern and the attitude of all authorities should be stringent to protect the river, the NGT had earlier said while seeking concrete action plan on the issue.

Tags : NGT  

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