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Allahabad HC Directs UP Govt. to Decide on Creating Cadre of Judicial Officers, Revenue Cases - (10 Dec 2015)

Allahabad High Court has directed Uttar Pradesh Government to decide within two months on proposal forwarded by Board of Revenue to create posts for revenue officers right from Commissionery to tehsil level so that revenue cases could be heard and disposed of expeditiously.

Tags : ALLAHABAD HIGH COURT   UTTAR PRADESH GOVERNMENT  

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