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Apex Court Gives Mamata Banerjee's Critic 7-Day Protection from Arrest - (31 May 2019)

CRIMINAL

Supreme Court has granted a seven-day interim protection to Anirban Das, a social activist who is apprehending arrest in a criminal case filed in Bengal's Alipurduar for publishing a Facebook post critical of West Bengal Chief Minister Mamata Banerjee.

Tags : APEX COURT   MAMATA BANERJEE  

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