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NCLT Dismisses Essar Power Jharkhand Ex-Promoters' Bid to Clear Dues - (31 May 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) has dismissed Essar Power Jharkhand’s former promoters’ bid to take the company out of insolvency by offering to pay Rs 1,200 crore as a one-time settlement against a total debt of close to Rs 5,600 crore.

Tags : NCLT   ESSAR POWER  

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