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NCLT Approves Tata Steel's Bid for Bhushan Energy - (31 May 2019)

COMPANY

National Company Law Tribunal (NCLT) has approved Tata Steel’s nearly Rs 800-crore bid to acquire Energy. The NCLT, while approving this bid, also rejected Bhushan Energy’s former promoter Neeraj Singhal’s objections to Tata Steel’s bid for the debt-laden company.

Tags : NCLT   TATA STEEL  

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