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Calcutta High Court: Former Kolkata Top Cop Rajeev Kumar Cannot be Arrested - (31 May 2019)

CRIMINAL

Calcutta High Court in a big relief for West Bengal Additional Director General (ADG), CID, Rajeev Kumar has accepted his plea, seeking quashing of the CBI notice served on him over alleged suppression of facts in the Saradha chit fund scam case.

Tags : CALCUTTA HIGH COURT   RAJEEV KUMAR  

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