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Delhi HC Asks Govt and Police to Respond on PIL Seeking Fire Safety in Coaching Centres in Delhi - (31 May 2019)

CIVIL

Delhi High Court has asked the AAP Government, the police and the fire department to respond to a PIL seeking directions to them to ensure fire safety in all private coaching centres in commercial as well as residential areas of the national capital.

Tags : DELHI HIGH COURT   FIRE SAFETY  

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