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Armed Forces Tribunal Allows Karambir Singh to Take Charge as New Navy Chief - (30 May 2019)

DEFENCE

Armed Forces Tribunal has cleared the way for Vice Admiral Karambir Singh to become the next Navy Chief, while it deferred for four weeks the matter of Vice Admiral Bimal Verma which seeks to quash Singh’s appointment.

Tags : ARMED FORCES TRIBUNAL   NAVY CHIEF  

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