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National Green Tribunal: Ban ROs Where Dissolved Solids in Water is Below 500 Mg Per Litre - (30 May 2019)

ENVIRONMENT

National Green Tribunal has directed the Government to prohibit them where total dissolved solids (TDS) in water are below 500 mg per litre and sensitize public about the ill effects of demineralised water.

Tags : NATIONAL GREEN TRIBUNAL   RO  

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