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Delhi HC Dismisses Petition Against AAP's 'Odd-Even' Formula For Cars as 'Premature' - (09 Dec 2015)

Delhi High Court has refused to block the Delhi government's proposal to allow vehicles with odd and even registration numbers on alternate days from Jan 1 and dismissed the petition filed against the same as “Premature”.

Tags : DELHI HIGH COURT   'ODD-EVEN' FORMULA  

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