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Jaypee Infratech Jumps 5% on Getting Fresh Bid From Adani Group - (30 May 2019)

Jaypee Infratech, a subsidiary of Jaypee group’s flagship firm Jaiprakash Associates, went into insolvency process in August 2017 after the NCLT admitted an application by an IDBI Bank-led consortium seeking revival of the realty firm.

Tags : NCLT  

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