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Delhi High Court Seeks Centre’s Response on Making ‘Two Child Norm’ as a Criteria for Government Jobs - (29 May 2019)

CIVIL

Delhi High Court has asked the Centre to give its stand on a petition seeking to set ‘two child norm’ as a criteria for government jobs, aids and subsidies, to control the country’s rising population.

Tags : DELHI HIGH COURT   TWO CHILD NORM  

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