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J & K High Court Issues Notice to IG Police, SKIMS After Sumbal Rape Victim’s Medical Report Leaked - (29 May 2019)

CRIMINAL

Jammu & Kashmir High Court has taken serious note of leaking of the medical examination report of a three year old rape victim to the public. The Court has issued notice to Inspector General Police and Medical Superintendent SKIMS in this regard.

Tags : J & K HIGH COURT   SUMBAL  

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