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Delhi High Court Rejects Businessman's Plea in Terror Funding Case - (29 May 2019)

CRIMINAL

Delhi High Court has rejected the plea of UAE-based businessman Naval Kishore Kapoor challenging consideration of the supplementary chargesheet filed against him in a terror funding case in the Kashmir Valley allegedly involving Pakistan-based terrorist leaders Hafiz Saeed, Syed Salahuddin, seven Kashmiri separatist leaders, among others.

Tags : DELHI HIGH COURT   TERROR FUNDING  

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