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NCLAT Gives Vikram Bakshi 4 Weeks to Settle its Hudco Dues for McDonald’s Deal - (29 May 2019)

INSOLVENCY

National Company Law Appellate Tribunal has given four weeks time to businessman Vikram Bakshi for settling his dues with the Housing and Urban Development Corp (HUDCO).

Tags : NCLAT   MCDONALDS  

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