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No Religious Angle or Conspiracy in 2018 Hapur Lynching Case: UP Police to Supreme Court - (29 May 2019)

The affidavit by Hapur SP Yashveer Singh also rejected the element of conspiracy or a common intention by assailants in fatally attacking 45-year-old meat trader Qasim Qureshi on June 18 last year.

Tags : SUPREME COURT  

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