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Rahul Gandhi Asked to Appear Before Gujarat Court on July 12 in Defamation Case - (29 May 2019)

The complainants had moved the court last year after Gandhi and Congress national spokesperson Randeep Singh Surjewala reportedly alleged that the bank was involved in a "scam" to convert scrapped notes worth Rs 745.59 crore within five days of demonetisation announcement on November 8, 2016.

Tags : COURT  

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