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Kerala High Court Stays Proceedings Against Arnab Goswami in Criminal Defamation Case - (28 May 2019)

CRIMINAL

Kerala High Court while granting relief to Arnab Goswami, Chief Editor of Republic TV has stayed the proceedings against him in a criminal defamation case filed in the Judicial Magistrate's Court Kannur for allegedly humiliating Keralites during a channel discussion.

Tags : KERALA HIGH COURT   ARNAB GOSWAMI  

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