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Delhi High Court Dismisses PIL Seeking EC Probe on Rajeev Chandrasekhar MP's Election Affidavit - (28 May 2019)

ELECTION

Delhi High Court has rejected a PIL seeking direction to Election Commission to investigate into the affidavit filed by the Rajya Sabha Member of Parliament, Rajeev Chandrasekhar, member of parliament and businessman.

Tags : DELHI HIGH COURT   EC  

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