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Delhi High Court Agrees to Hear on Tuesday Plea to Enhance 20-week Period for Termination of Pregnancy - (28 May 2019)

The petition, which sought that unmarried females and widows too should be allowed to undergo legal abortion under the law, was mentioned before a bench bench of Chief Justice Rajendra Menon and Justice Brijesh Sethi on Monday which listed it for hearing tomorrow.

Tags : COURT   HIGH COURT  

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