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Issue of Rs. 10 Denomination Banknotes in Mahatma Gandhi (New) Series bearing the signature of Shri Shaktikanta Das, Governor- (Reserve Bank of India) (20 May 2019)

MANU/RPRL/0095/2019

Banking

The Reserve Bank of India will shortly issue Rs. 10 denomination Banknotes in Mahatma Gandhi (New) Series bearing the signature of Shri Shaktikanta Das, Governor. The design of these notes is similar in all respects to Rs. 10 banknotes in Mahatma Gandhi (New) Series. All banknotes in the denomination of Rs. 10 issued by the Reserve Bank in the past will continue to be legal tender.

Tags : ISSUE RS. 10 DENOMINATION BANKNOTES

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