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TRAI releases Report on Activities for the period 1st January 2018 to 31st December 2018- (Telecom Regulatory Authority of India) (20 May 2019)

MANU/TRAI/0044/2019

Media and Communication

Telecom Regulatory Authority of India (TRAI) has today released the Report on Activities for the period 1st January 2018 to 31st December 2018. The Report presents an abstract of the activities of the Authority, during the calendar year 2018. All the Recommendations, Regulations, Orders and Directions referred to in the report are available on the TRAI's website. and can be referred to for detailed information. It is hoped that this report gives the stakeholders a broader view and better understanding of the initiatives taken by the Authority to enhance the growth of telecom and broadcasting sectors.

The Report on Activities has been placed on TRAI's website for information of the stakeholders. For any clarification on the above Report, contact Shri Sanjeev Kumar Sharma Advisor (Administration), Telecom Regulatory Authority of India, Mahanagar Doorsanchar Bhawan, Jawahar Lal Nehru Marg, New Delhi-110 002, Tel.No.23236119, email id: advadmn@trai.gov.in

Tags : REPORT   RELEASE   ACTIVITIES  

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