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Madras High Court Dismisses Criminal Case Against IPS Officer Jaffer Sait - (27 May 2019)

CRIMINAL

Madras High Court has dismissed a criminal case pending against Senior IPS Officer Jaffer Sait for alleged loss caused to the Tamil Nadu Housing Board in connection with allotment of a residential plot in his wife's name under the government discretionary quota.

Tags : MADRAS HIGH COURT   IPS  

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