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Delhi High Court Stays Lower Court Proceedings Against Bank Executives - (27 May 2019)

CRIMINAL

Delhi High Court has stayed the lower court proceedings against Punjab National Bank its former Managing Director & CEO Usha Ananthasubramanian and 11 other senior PNB officials in a case triggered by the multi-crore Nirav Modi and Mehul Choksi perpetrated scam.

Tags : DELHI HIGH COURT   BANK  

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