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Bombay High Court Permits Shivaji Park Gymkhana to Hold Events at Shivaji Park - (09 Dec 2015)

Bombay High Court has permitted Shivaji Park Gymkhana Club to hold a fund-raising function on December 25 and December 31 at Shivaji Park, subject to some conditions including adhering to noise pollution rules.

Tags : BOMBAY HIGH COURT   SHIVAJI PARK GYMKHANA CLUB  

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