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Allahabad High Court Asks Agra University to Pay Rs 1 Lakh to Student Wrongly Failed - (24 May 2019)

EDUCATION

Allahabad High Court has awarded Rs 1 lakh compensation to a student of Agra University who was declared failed at first instance due to negligence of examiner but later when his copies were re-evaluated following direction of this court, he was declared passed.

Tags : ALLAHABAD HIGH COURT   AGRA UNIVERSITY  

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