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Supreme Court Refuses to Hear Ex-Kolkata Top Cop's Plea Against Arrest in Saradha Chit Fund Case - (24 May 2019)

CRIMINAL

Supreme Court has rejected former Kolkata Police Commissioner Rajeev Kumar's plea seeking extension of the protection granted to him from arrest in the Saradha chit fund scam case.

Tags : SUPREME COURT   SARADHA  

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