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Saradha Scam: Supreme Court Consents to Hear Ex-Kolkata Police Commissioner's Plea - (24 May 2019)

CRIMINAL

Supreme Court has agreed to hear the fresh plea of former Kolkata police commissioner Rajeev Kumar seeking extension of protection from arrest in the multi-crore Saradha chit fund scam. The former police commissioner was granted protection from arrest for a seven-day period which ends on May 24.

Tags : SUPREME COURT   SARADHA SCAM  

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