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Delhi High Court Asks Aircraft, Insurance Firms to Pay Rs 50 Lakh for Victims' Families - (24 May 2019)

INSURANCE

Delhi High Court has directed a chartered aircraft firm and an insurance company to pay Rs 50 lakh compensation to the families of each of the two doctors and a nurse who were killed in a plane crash while on a medical emergency flight in 2011.

Tags : DELHI HIGH COURT   INSURANCE  

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