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Telangana High Court Rejects Anticipatory Bail to Ravi Prakash - (23 May 2019)

CRIMINAL

Telangana High Court has rejected the anticipatory bail petition of Ravi Prakash, former CEO of leading news channel TV9 in the case filed by ABCL group on the grounds that his reasons are not valid enough to sanction.

Tags : TELENGANA HIGH COURT   ANTICIPATORY BAIL  

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