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Madras High Court Rejects Plea for Recounting of Votes in Case of VVPAT-EVM Mismatch - (23 May 2019)

ELECTION

Madras High Court has refused to entertain a petition seeking recounting of votes if they do not tally with VVPAT slips and pulled up the Petitioner for moving the plea at the eleventh hour.

Tags : MADRAS HIGH COURT   VVPAT  

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