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Supreme Court: Poll Violence Common in West Bengal, Irrespective of Ruling Party - (23 May 2019)

CRIMINAL

Supreme Court has observed that poll time violence was common in Bengal irrespective of whichever party was at the helm, while granting relief from arrest to Arjun Singh, the BJP candidate from Barrackpore, for five days.

Tags : SUPREME COURT   WEST BENGAL  

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