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CJI Gogoi Attains Rare Feat, Oversees Appointment of 10 Supreme Court Judges In His Eight-Month Tenure - (22 May 2019)

On Wednesday, the central government cleared the appointment of four new judges to the Supreme Court after accepting the recommendations of the Collegium headed by the CJI. The appointments of Justices BR Gavai, Surya Kant, Aniruddha Bose and AS Bopanna have been notified by the President and their oath-taking ceremony is expected to take place later this week.

Tags : COURT   SUPREME COURT  

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