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Supreme Court: Admissions to Law Courses in GGSIPU Will Be Through CLAT - (22 May 2019)

EDUCATION

Supreme Court has held that admissions to law courses in Delhi Government's Guru Gobind Singh Indraprastha University (GGSIPU) for the 2019-20 academic session will be only through National Level Common Law Admission Test (CLAT).

Tags : SUPREME COURT   CLAT  

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