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SC Stays Delhi HC Order Disallowing Black Money Law to Operate Retrospectively - (21 May 2019)

The Supreme Court stayed the May 16 order of the High Court, which had restrained the I-T department from taking any action against VVIP chopper scam accused Gautam Khaitan, against whom a black money case has been lodged.

Tags : COURT   HIGH COURT   SUPREME COURT  

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