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Supreme Court Dismisses ‘Nuisance’ Plea Seeking 100% VVPAT-EVM Matching - (21 May 2019)

ELECTION

Supreme Court has dismissed a PIL seeking 100 per cent matching of Voter Verifiable Paper Audit Trail (VVPAT) slips with Electronic Voting Machines (EVMs) during counting of votes on May 23 for Lok Sabha polls.

Tags : SUPREME COURT   EVM  

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