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Supreme Court Refuses to Set Up Special Bench For Ex-Kolkata Top Cop's Plea - (21 May 2019)

CRIMINAL

Supreme Court has refused to set up Special Bench to hear former Kolkata Police Commissioner Rajeev Kumar's plea seeking extension of the seven-day period granted to him to approach a competent court after his protection from arrest was vacated in connection with the Saradha chit fund scam.

Tags : SUPREME COURT   KOLKATA  

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