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Supreme Court Directs Handing Over of Ex-CBI Director Sinha’s Visitors’ Diary to Panel - (08 Dec 2015)

Supreme Court has allowed an investigation team to access original visitors’ diary at ex-CBI director Ranjit Sinha’s residence. The team is investigating if Sinha’s meetings with some accused in the coal block allocation scheme cases impacted the investigation.

Tags : SUPREME COURT   EX-CBI DIRECTOR RANJIT SINHA  

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