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Delhi HC Seeks JNU's Reply on Plea for Early Hearing of Contempt Petition in Sexual Harassment Case - (21 May 2019)

CONTEMPT OF COURT

Delhi High Court has sought JNU's response on a plea by several women students seeking early hearing on a contempt petition filed against the varsity and a professor who is accused in a sexual harassment case.

Tags : DELHI HIGH COURT   JNU  

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