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Blackbuck Case: Rajasthan High Court Sends Fresh Notice to Saif Ali Khan, Sonali Bendre, Tabu, Neelam - (20 May 2019)

CRIMINAL

Rajasthan High Court has sent fresh notices to Saif Ali Khan, Sonali Bendre, Neelam, Tabu and Dushyant Singh on a plea filed by the Government against their acquittal by a CJM court. The hearing will take place after 8 weeks.

Tags : RAJASTHAN HIGH COURT   BLACKBUCK  

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