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Madras High Court Grants Anticipatory Bail to Kamal Haasan Over His 'Godse Hindu Terrorist' Remark - (20 May 2019)

CRIMINAL

Madras High Court has granted anticipatory bail to actor-turned-politician Kamal Haasan over his "free India's first extremist was a Hindu" remark made during an election meeting in the Aravkurichi assembly constituency in Tamil Nadu.

Tags : MADRAS HIGH COURT   KAMAL HASAN  

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