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Supreme Court Relief to 20 Trainee Officers on IAS, IPS Cadre Allocation For 2018 Batch - (20 May 2019)

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In a relief to 20 trainee IAS and IPS officers who had challenged the Centre's cadre allocation process for the 2018 batch, the Supreme Court has said that they will be accommodated by increasing of one post in the state cadres of their preference this year.

Tags : SUPREME COURT   CADRE  

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