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NCLAT Annuls Creditors' Voting on NBCC's Bid for Jaypee Infratech - (20 May 2019)

INSOLVENCY

National Company Law Appellate Tribunal has annulled voting by the Committee of Creditors of Jaypee Infratech Limited on a bid submitted by NBCC (India) Limited for the debt-laden real estate company.

Tags : NCLAT   NBCC  

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