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Delhi HC Asks Govt. to File Status Report on Manu Sharma's Plea for Parole in Jessica Lal Murder Case - (08 Dec 2015)

Delhi HC has asked the Delhi Government to file its report regarding status of application of Jessica Lal murder case convict Manu Sharma, seeking a month-long parole to appear in LLB semester exams.

Tags : DELHI HC   JESSICA LAL MURDER CASE  

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