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Arrested Five Years Ago, Odisha’s Top Maoist Leader Sabyasachi Panda Now Sentenced to Life - (19 May 2019)

A lower court in the southern Ganjam district awarded Sabyasachi Panda, in his early 50s, rigorous imprisonment for life and a fine of Rs 10,000 for his conviction under Section 121 of the Indian Penal Code (IPC).

Tags : COURT  

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