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Myanmar Court Sentences 24 Indian Rebels to Two Years in Prison - (18 May 2019)

A Myanmar-based rebel leader said the jailed separatists belong to the United Liberation Front of Assam-Independent, Manipur People’s Army, Kanglei Yawol Kanna Lup, People’s Liberation Army, People’s Revolutionary Party of Kangleipak and People’s Revolutionary Party of Kangleipak.”

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