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Karnataka High Court Affirms Life Imprisonment to Advocate Who Killed a Fellow Woman Lawyer in Court - (17 May 2019)

CRIMINAL

Karnataka High Court has upheld the verdict of the lower court whereby the latter had convicted Advocate S. L. Rajappa, who had killed a fellow lady advocate in the court corridor by stabbing her with a knife multiple times on her chest and neck.

Tags : KARNATAKA HIGH COURT   LIFE IMPRISONMENT  

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