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CESTAT:Free – Distribution of Toothbrushes in Combo Pack Does Not Attract Excise Duty - (17 May 2019)

EXCISE

Customs, Excise, Service Tax Appellate Tribunal (CESTAT) has observed that no excise duty can be levied on the free-distribution of toothbrushes in the combo pack under the Central Excise Act, 1944.

Tags : CESTAT   TOOTHBRUSH  

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